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3 articles

Supreme Court Upholds Service Regulations for Armed Forces Exits

Court News

Supreme Court Upholds Service Regulations for Armed Forces Exits

1 Aug 2026Read article ↗

Gen Naravane’s Memoir Sparks Debate on Rules for Retired Officers

Court News

Gen Naravane’s Memoir Sparks Debate on Rules for Retired Officers

4 Feb 2026Read article ↗

Calcutta High Court Rules: Medically Discharged Defence Staff Entitled to Invalid Pension Without 10-Year Service Requirement

Court News

Calcutta High Court Rules: Medically Discharged Defence Staff Entitled to Invalid Pension Without 10-Year Service Requirement

17 Dec 2025Read article ↗