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Medical Admissions IndiaClear topic ×

2 articles

Madras High Court: Counselling Cannot Be Ordered Beyond Admission Deadline Even if Medical Seats Remain Vacant

Court News

Madras High Court: Counselling Cannot Be Ordered Beyond Admission Deadline Even if Medical Seats Remain Vacant

15 Feb 2026Read article ↗

Supreme Court Orders Inclusion of 49 HIMSR PG Seats in NEET-PG Counselling 2025–26

Court News

Supreme Court Orders Inclusion of 49 HIMSR PG Seats in NEET-PG Counselling 2025–26

30 Jan 2026Read article ↗