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Mediation Act 2023Clear topic ×

2 articles

Mediation Settlement Still Needs a Court Decree: Manipur High Court Flags Unnotified Section 27 of Mediation Act, Tells Government to Send Officers With Mandate

Court News

Mediation Settlement Still Needs a Court Decree: Manipur High Court Flags Unnotified Section 27 of Mediation Act, Tells Government to Send Officers With Mandate

9 Nov 2026Read article ↗

Mediation Act 2023: A New Era of Consensual Justice in India

Court News

Mediation Act 2023: A New Era of Consensual Justice in India

12 Jun 2026Read article ↗