Court News
Vague Allegations Against In-Laws Cannot Sustain a 498A Case: Supreme Court Quashes Proceedings
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Matrimonial LawClear topic ×
32 articles
Court News
One Application, 18 Cases Ended: Supreme Court Grants Divorce Under Article 142 With Rs 35 Lakh Alimony
Read article ↗
Court News
Is a Section 65B Certificate Mandatory in Family Court? Karnataka High Court Says No
Read article ↗
Court News
A Child's Drawing of Her Mother's Umbrella: Supreme Court Bars a Father Facing POCSO Charges From Custody, Allows Relocation to the UK
Read article ↗
Court News
Gujarat High Court on Maintenance Disentitlement Under Section 125(4) CrPC
Read article ↗
Court News
Kerala High Court: Offer to Cohabit Doesn't Nullify Divorce Grounds
Read article ↗
Court News
Kerala High Court Upholds Joint Property Rights in Matrimonial Disputes
Read article ↗
Court News
Karnataka HC Upholds Hindu Marriage Sanctity: Sacrament vs Contract
Read article ↗
Court News
Madhya Pradesh HC Clarifies Spousal Maintenance and Filial Duties
Read article ↗
Court News
Supreme Court Rules Privacy Cannot Shield Infidelity in Adultery Cases
Read article ↗
Court News
Delhi High Court Protects Spousal Privacy in Landmark Ruling
Read article ↗
Court News
Supreme Court Clarifies Cruelty Under Section 498A IPC
Read article ↗