Court News
Apart Since 2013, No Hope of Reunion: Kerala High Court Grants Divorce, Says Keeping a Broken Marriage Alive Causes Cruelty to Both Spouses
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Court News
A Marriage Kept Alive Only on Paper: Orissa High Court Upholds Wife’s Divorce for Cruelty, Says Sanctity Isn’t Served by Preserving the Legal Form Alone
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Court News
Didn’t Know Where His Wife Lived or What His Son Studied: Calcutta High Court Upholds Divorce for Cruelty After 14 Years of Separation
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