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4 articles

CCI Orders Probe into IndiGo Over Mass Flight Cancellations and Fare Surge, Flags Abuse of Market Dominance

CCI Orders Probe into IndiGo Over Mass Flight Cancellations and Fare Surge, Flags Abuse of Market Dominance

7 Feb 2026Read article ↗

SEBI’s New Stockbroker Rules Promise Simpler Compliance and Stronger Oversight

Court News

SEBI’s New Stockbroker Rules Promise Simpler Compliance and Stronger Oversight

19 Dec 2025Read article ↗

SEBI Bans DroneAcharya and Promoters for Two Years, Slaps ₹75 Lakh Penalty Over IPO Misuse

Court News

SEBI Bans DroneAcharya and Promoters for Two Years, Slaps ₹75 Lakh Penalty Over IPO Misuse

30 Nov 2025Read article ↗

Bombay High Court: SEBI Consent Orders Cannot Erase Criminal Liability

Court News

Bombay High Court: SEBI Consent Orders Cannot Erase Criminal Liability

19 Nov 2025Read article ↗