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Maintenance Rights IndiaClear topic ×

2 articles

Bombay High Court: Women in De Facto Marriages Entitled to Maintenance Under DV Act

Court News

Bombay High Court: Women in De Facto Marriages Entitled to Maintenance Under DV Act

3 Mar 2026Read article ↗

Delhi High Court: Non-Earning Spouse Cannot Be Forced to Show ITRs for Maintenance Claims

Court News

Delhi High Court: Non-Earning Spouse Cannot Be Forced to Show ITRs for Maintenance Claims

5 Jan 2026Read article ↗