THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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3 articles

SC Rules Husband’s Duty to Maintain Wife Overrides Loan Repayments

Court News

SC Rules Husband’s Duty to Maintain Wife Overrides Loan Repayments

1 Jun 2026Read article ↗

Calcutta HC Rejects Maintenance Plea of Doctor Wife

Court News

Calcutta HC Rejects Maintenance Plea of Doctor Wife

9 May 2026Read article ↗

Allahabad High Court: Husband’s Failure to File Income Affidavit Can Lead to Adverse Inference

Court News

Allahabad High Court: Husband’s Failure to File Income Affidavit Can Lead to Adverse Inference

22 Jan 2026Read article ↗