Court News
Bid Rejected Because Officials Never Signed His Geo-Tagging Certificate: Supreme Court Says Such Disqualification Is Invalid, Asks High Courts to Watch for Misuse
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Court News
Father’s Complaint Over Son’s Collapse at Mumbai Airport Dismissed: State Commission Finds Prompt Medical Response and Suppression of Earlier Episode
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Court News
Given Jobs After Their Fathers Died, Threatened With Removal Years Later: Bombay High Court Protects Two Compassionate Appointees
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Court News
Cheque Bounce Cases by Unlicensed Moneylenders in Maharashtra: Supreme Court Declines Clarification, Leaves Enforceability for Trial Courts
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Court News
When Six Witnesses Tell the Same Story Word for Word: Supreme Court Upholds Acquittal of 20 Accused in Holi Murder Case (Nirmala Bai Devidas Chavhan v. State of Maharashtra)
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Court News
Unreasoned Bail Orders Cannot Stand in Serious Cases: Supreme Court Cancels Bail of Two Accused in Satara Petrol Attack, Says Flawed Bail Cannot Found Parity (Yash Mahesh Gaikwad v. State of Maharashtra)
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Court News
Assault on Doctors On Duty: Supreme Court Cancels Bail of Dombivli Corporator and Associates
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Court News
Experience From the Wrong District: Supreme Court Upholds Cancellation of Anganwadi Supervisor's Appointment
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Court News
Bombay High Court Ends Selective Law Enforcement on Illegal Home Alterations
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Court News
Supreme Court Quashes Maharashtra’s 'Private Forest' Land Tags, Says Due Process Not Followed
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