Court News
Probation Saved Him From Jail but Not From the Conviction: MP High Court Upholds Denial of Compassionate Job After Police Verification
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7 articles
Court News
Ancestral Land, but No Share While Father Is Alive: MP High Court Says Sons Born After 1956 Have No Birthright, Upholds Father’s Sale
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Court News
MP High Court Clarifies Sudden Provocation in Culpable Homicide
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Court News
MP High Court: Waqf Land Expansion Needs Full Board Approval
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Court News
MP High Court: Succession Certificate Not Needed for Compassionate Appointment
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Court News
MP High Court: Long Separation and Financial Instability Amount to Mental Cruelty, Divorce Granted on Irretrievable Breakdown
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Court News
MP High Court Declares Afghan Students’ Post-Study Overstay Illegal, Signals Tougher Visa Enforcement
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