THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Loan FraudClear topic ×

2 articles

India’s Loan Sharks: Why 4% Monthly Interest Is Illegal and How Borrowers Can Stay Safe

Court News

India’s Loan Sharks: Why 4% Monthly Interest Is Illegal and How Borrowers Can Stay Safe

1 Jan 2026Read article ↗

Supreme Court: Compromise Cannot Erase Corruption, Restores ₹52.5 Crore Loan Fraud Case

Court News

Supreme Court: Compromise Cannot Erase Corruption, Restores ₹52.5 Crore Loan Fraud Case

11 Dec 2025Read article ↗