THE COURTKUTCHEHRY BLOG

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Live-in RelationshipClear topic ×

3 articles

Delhi High Court: Diplomatic Passport for Live-In Partner and Children Not Grave Misconduct

Court News

Delhi High Court: Diplomatic Passport for Live-In Partner and Children Not Grave Misconduct

15 Jan 2026Read article ↗

Delhi High Court Quashes Pension Cut, Says Listing Live-In Partner as Wife Not Gross Misconduct

Court News

Delhi High Court Quashes Pension Cut, Says Listing Live-In Partner as Wife Not Gross Misconduct

11 Jan 2026Read article ↗

Allahabad High Court: No Maintenance for Woman in Live-In Relationship if First Marriage Still Valid

Court News

Allahabad High Court: No Maintenance for Woman in Live-In Relationship if First Marriage Still Valid

18 Dec 2025Read article ↗