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3 articles

Supreme Court Bars Executing Courts from Modifying Compromise Decrees

Court News

Supreme Court Bars Executing Courts from Modifying Compromise Decrees

27 Apr 2026Read article ↗

Executing Court Cannot Rewrite Decree, Rules Supreme Court

Court News

Executing Court Cannot Rewrite Decree, Rules Supreme Court

13 Apr 2026Read article ↗

Bombay High Court Affirms Civil Courts’ Power to Dismiss Infructuous Suits Under Section 151 CPC

Court News

Bombay High Court Affirms Civil Courts’ Power to Dismiss Infructuous Suits Under Section 151 CPC

21 Mar 2026Read article ↗