Court News
Bought Land During a Pending Suit? Supreme Court Orders Possession to 1990 Decree-Holder, Says ‘Troubles of a Litigant’ Must End
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5 articles
Court News
Bought a House While a Partition Suit Was Pending? Delhi HC Says the Buyer Is Bound by the Decree, Good Faith or Not
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Court News
Sarvinder Singh v. Dalip Singh & Others: Supreme Court Bars Purchasers from Title Suit
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Court News
Rajeev Gupta & Ors. Vs. Prashant Garg & Ors.: Supreme Court Reaffirms Sale Deed as Sole Proof of Ownership
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Court News
Supreme Court Clarifies: Transferee Pendente Lite Cannot Block Execution of Decree
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