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3 articles

Hindu Succession (Amendment) Act, 2005: Daughters as Coparceners

Court News

Hindu Succession (Amendment) Act, 2005: Daughters as Coparceners

24 Apr 2026Read article ↗

Supreme Court: BNSS Section 173(3) Protects Against Mechanical FIRs

Court News

Supreme Court: BNSS Section 173(3) Protects Against Mechanical FIRs

20 Mar 2026Read article ↗

Parliament Ends Mandatory Probate: India Simplifies Will and Succession Laws in 2025

Court News

Parliament Ends Mandatory Probate: India Simplifies Will and Succession Laws in 2025

24 Dec 2025Read article ↗