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Legal News 2026Clear topic ×

4 articles

“80 Is No Age to Fight”: SC Urges Mediation in Kapur Inheritance Case

Court News

“80 Is No Age to Fight”: SC Urges Mediation in Kapur Inheritance Case

28 Apr 2026Read article ↗

CJI Surya Kant Warns Against Sweeping Judicial Orders Without Ground-Level Impact Assessment

Court News

CJI Surya Kant Warns Against Sweeping Judicial Orders Without Ground-Level Impact Assessment

1 Mar 2026Read article ↗

Supreme Court Quashes Extortion FIR Against Former Zee Official, Slams Rajasthan Police

Court News

Supreme Court Quashes Extortion FIR Against Former Zee Official, Slams Rajasthan Police

1 Mar 2026Read article ↗

Rajasthan High Court Quashes 9-Year-Old Service Tax Demand

Court News

Rajasthan High Court Quashes 9-Year-Old Service Tax Demand

27 Feb 2026Read article ↗