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3 articles

Probate Practice Under Scrutiny: Powers of District Judges and Delegates

Court News

Probate Practice Under Scrutiny: Powers of District Judges and Delegates

22 Apr 2026Read article ↗

Bombay High Court Protects 76-Year-Old Abandoned Mother, Orders State to Ensure Medical Care and Property Safeguards

Court News

Bombay High Court Protects 76-Year-Old Abandoned Mother, Orders State to Ensure Medical Care and Property Safeguards

25 Nov 2025Read article ↗

Supreme Court Orders Action Against YouTube Channels for Revealing Identities of Sexual Offence Survivors

Court News

Supreme Court Orders Action Against YouTube Channels for Revealing Identities of Sexual Offence Survivors

14 Nov 2025Read article ↗