THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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3 articles

ITAT Grants Retrospective Tax Relief for Non-Government Retirees

Court News

ITAT Grants Retrospective Tax Relief for Non-Government Retirees

31 Aug 2026Read article ↗

ITAT Grants ₹25 Lakh Leave Encashment Exemption to Retired SBI Employee, Setting Landmark Relief for PSU Retirees

Court News

ITAT Grants ₹25 Lakh Leave Encashment Exemption to Retired SBI Employee, Setting Landmark Relief for PSU Retirees

20 Nov 2025Read article ↗

ITAT Jaipur Restores Tax Exemption on ₹13 Lakh Leave Encashment: New ₹25 Lakh Limit Applies Retrospectively

Court News

ITAT Jaipur Restores Tax Exemption on ₹13 Lakh Leave Encashment: New ₹25 Lakh Limit Applies Retrospectively

13 Nov 2025Read article ↗