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3 articles

Madras High Court Slams Police Inaction: Abuse of Former Judge “Not Just Law and Order”

Court News

Madras High Court Slams Police Inaction: Abuse of Former Judge “Not Just Law and Order”

27 Jan 2026Read article ↗

Madras High Court Upholds Karthigai Deepam Lamp Lighting at Thiruparankundram Hill, Rejects Law and Order Concerns

Court News

Madras High Court Upholds Karthigai Deepam Lamp Lighting at Thiruparankundram Hill, Rejects Law and Order Concerns

9 Jan 2026Read article ↗

J&K High Court: Surrendering Weapons Without Firing Is Cowardice, Restores Constable’s Dismissal

Court News

J&K High Court: Surrendering Weapons Without Firing Is Cowardice, Restores Constable’s Dismissal

28 Dec 2025Read article ↗