Court News
Kerala High Court: Hindu Wife Can Claim Maintenance Against Husband’s Property Even If Sold
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Court News
Gujarat High Court: Family Court Must Enforce Consent Divorce Decrees Including Property Terms
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Court News
Karnataka High Court: Sessions Court Cannot Entertain Appeals Against Acquittals in Bailable Offences
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Court News
MP High Court: Permanent Injunction Without Possession Relief Is Legally Flawed
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