THE COURTKUTCHEHRY BLOG

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Land RegistrationClear topic ×

3 articles

Struck-Down List Can’t Block Your Sale Deed: Jharkhand High Court Orders State to Delete ‘Prohibited Land’ List From Registration Portal

Court News

Struck-Down List Can’t Block Your Sale Deed: Jharkhand High Court Orders State to Delete ‘Prohibited Land’ List From Registration Portal

11 Nov 2026Read article ↗

Major Change in Land Registry Rules: Two New Documents Now Mandatory for Property Registration

Court News

Major Change in Land Registry Rules: Two New Documents Now Mandatory for Property Registration

21 Nov 2025Read article ↗

Supreme Court Calls for Blockchain in Land Registrations to End Property Purchase Troubles

Court News

Supreme Court Calls for Blockchain in Land Registrations to End Property Purchase Troubles

9 Nov 2025Read article ↗