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2 articles

State of Rajasthan v. Balchand (1977): The Two-Page Order That Gave India the Phrase “Bail, Not Jail”

Court News

State of Rajasthan v. Balchand (1977): The Two-Page Order That Gave India the Phrase “Bail, Not Jail”

28 Oct 2026Read article ↗

Prem Shankar Shukla v. Delhi Administration (1980): A Telegram From Tihar and the End of Routine Handcuffing

Court News

Prem Shankar Shukla v. Delhi Administration (1980): A Telegram From Tihar and the End of Routine Handcuffing

28 Oct 2026Read article ↗