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Kotak Mahindra BankClear topic ×

2 articles

Loan Bought From an NBFC? Supreme Court Says the Bank Can Use SARFAESI to Recover It, Even If the Original Lender Couldn’t

Court News

Loan Bought From an NBFC? Supreme Court Says the Bank Can Use SARFAESI to Recover It, Even If the Original Lender Couldn’t

29 Oct 2026Read article ↗

NCLT Orders Kotak Bank to Release Title Deeds Post Resolution Payment

Court News

NCLT Orders Kotak Bank to Release Title Deeds Post Resolution Payment

23 Jun 2026Read article ↗