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3 articles

Supreme Court Warns: 90,000 Cases Pending, Adjournments Adding to India’s Justice Crisis

Court News

Supreme Court Warns: 90,000 Cases Pending, Adjournments Adding to India’s Justice Crisis

27 Nov 2025Read article ↗

Supreme Court Clarifies Injunction Principles in Karnataka Case: Sadiq B. Hanchinmani v. State of Karnataka

Court News

Supreme Court Clarifies Injunction Principles in Karnataka Case: Sadiq B. Hanchinmani v. State of Karnataka

8 Nov 2025Read article ↗

Supreme Court Questions Multiplex Food Prices: “₹100 for Water, ₹700 for Coffee”

Court News

Supreme Court Questions Multiplex Food Prices: “₹100 for Water, ₹700 for Coffee”

5 Nov 2025Read article ↗