THE COURTKUTCHEHRY BLOG

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2 articles

Inflation Hits Pensioners Equally: Supreme Court Holds KSRTC’s Lower Dearness Relief Hike for Retired Staff Arbitrary

Court News

Inflation Hits Pensioners Equally: Supreme Court Holds KSRTC’s Lower Dearness Relief Hike for Retired Staff Arbitrary

9 Nov 2026Read article ↗

Employer’s Group Insurance Payout Cannot Be Deducted From Motor Accident Compensation, Rules Supreme Court

Court News

Employer’s Group Insurance Payout Cannot Be Deducted From Motor Accident Compensation, Rules Supreme Court

28 Oct 2026Read article ↗