THE COURTKUTCHEHRY BLOG

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Justice Ujjal BhuyanClear topic ×

3 articles

Supreme Court Says Pre-Marital Physical Relationships Require Caution: “Don’t Trust Anybody Before Marriage”

Court News

Supreme Court Says Pre-Marital Physical Relationships Require Caution: “Don’t Trust Anybody Before Marriage”

19 Feb 2026Read article ↗

Supreme Court Warns Lawyers: Duty to Cross-Verify Judgments in Era of AI Deepfakes

Court News

Supreme Court Warns Lawyers: Duty to Cross-Verify Judgments in Era of AI Deepfakes

17 Feb 2026Read article ↗

Supreme Court Grants Relief to Man in Case Over Intimate Relationship with Divorce Lawyer

Court News

Supreme Court Grants Relief to Man in Case Over Intimate Relationship with Divorce Lawyer

10 Jan 2026Read article ↗