THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Justice Samit GopalClear topic ×

2 articles

Allahabad High Court: Judge Names in Affidavits Are Unnecessary

Court News

Allahabad High Court: Judge Names in Affidavits Are Unnecessary

10 Mar 2026Read article ↗

Allahabad High Court Grants Bail to Chinese National in CGST Case, Says Economic Offences Don’t Automatically Justify Prolonged Custody

Court News

Allahabad High Court Grants Bail to Chinese National in CGST Case, Says Economic Offences Don’t Automatically Justify Prolonged Custody

19 Feb 2026Read article ↗