THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Justice Sachin DattaClear topic ×

2 articles

Delhi High Court: Senior Citizens Can Seek Eviction Without Proving Ill-Treatment Under 2007 Act

Court News

Delhi High Court: Senior Citizens Can Seek Eviction Without Proving Ill-Treatment Under 2007 Act

25 Nov 2025Read article ↗

Delhi High Court Puts Tough Travel Conditions on Ashok Mittal to Prevent Another Mallya or Nirav Modi Escape

Court News

Delhi High Court Puts Tough Travel Conditions on Ashok Mittal to Prevent Another Mallya or Nirav Modi Escape

11 Nov 2025Read article ↗