THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Justice GR SwaminathanClear topic ×

2 articles

Madras High Court on Stan Swamy: Tribal Rights Legacy vs UAPA Accused Status

Court News

Madras High Court on Stan Swamy: Tribal Rights Legacy vs UAPA Accused Status

7 Jan 2026Read article ↗

Madras High Court Clears Stupa for 1755 War Heroes: Honouring Forgotten Freedom Fighters

Court News

Madras High Court Clears Stupa for 1755 War Heroes: Honouring Forgotten Freedom Fighters

5 Jan 2026Read article ↗