Court News
Supreme Court: Motive Becomes Irrelevant When Dying Declaration Provides Direct Evidence
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Justice BV NagarathnaClear topic ×
4 articles
Court News
Supreme Court Grants Relief to Man in Case Over Intimate Relationship with Divorce Lawyer
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Court News
Supreme Court Warns: 90,000 Cases Pending, Adjournments Adding to India’s Justice Crisis
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Court News
Supreme Court Rebukes Woman Lawyer for Intimate Relationship with Divorce Client, Stresses Professional Boundaries
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