THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Justice B V NagarathnaClear topic ×

2 articles

Supreme Court: All High Courts Are Equal, No Practice of Transferring Matters to One Court

Court News

Supreme Court: All High Courts Are Equal, No Practice of Transferring Matters to One Court

20 Feb 2026Read article ↗

Supreme Court Says Pre-Marital Physical Relationships Require Caution: “Don’t Trust Anybody Before Marriage”

Court News

Supreme Court Says Pre-Marital Physical Relationships Require Caution: “Don’t Trust Anybody Before Marriage”

19 Feb 2026Read article ↗