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2 articles

Supreme Court Rules NCLT Cannot Decide Trademark Ownership During Insolvency

Court News

Supreme Court Rules NCLT Cannot Decide Trademark Ownership During Insolvency

24 Jan 2026Read article ↗

MahaRERA Rules: No Power to Order Eviction or Possession Recovery in Builder-Homebuyer Disputes

Court News

MahaRERA Rules: No Power to Order Eviction or Possession Recovery in Builder-Homebuyer Disputes

9 Dec 2025Read article ↗