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Judicial PendencyClear topic ×

2 articles

Supreme Court Moves to Close 40-Year-Old MC Mehta Cases to End Pendency Impression

Court News

Supreme Court Moves to Close 40-Year-Old MC Mehta Cases to End Pendency Impression

25 Feb 2026Read article ↗

Govt Introduces New Framework to Keep Inter-Ministry Commercial Disputes Out of Courts

Court News

Govt Introduces New Framework to Keep Inter-Ministry Commercial Disputes Out of Courts

17 Jan 2026Read article ↗