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January 2026 Legal NewsClear topic ×

3 articles

Delhi Police EOW Books Suraksha Realty for Alleged ₹230 Crore Funds Diversion

Court News

Delhi Police EOW Books Suraksha Realty for Alleged ₹230 Crore Funds Diversion

18 Jan 2026Read article ↗

CBI Takes Over Probe into Bihar’s Illegal VoIP Exchange, Cybercrime Links Suspected

Court News

CBI Takes Over Probe into Bihar’s Illegal VoIP Exchange, Cybercrime Links Suspected

18 Jan 2026Read article ↗

Justice G.R. Swaminathan: The Madras High Court Judge Whose Orders Sparked a National Debate

Court News

Justice G.R. Swaminathan: The Madras High Court Judge Whose Orders Sparked a National Debate

18 Jan 2026Read article ↗