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Intermediary ServicesClear topic ×

3 articles

CESTAT Ruling: Testing & Technical Support Not Intermediary Services, Relief for Wacker Chemie

Court News

CESTAT Ruling: Testing & Technical Support Not Intermediary Services, Relief for Wacker Chemie

12 Dec 2025Read article ↗

Delhi High Court Rules Educational Consultancy to Foreign Universities Is Export Service, Not Intermediary

Court News

Delhi High Court Rules Educational Consultancy to Foreign Universities Is Export Service, Not Intermediary

11 Dec 2025Read article ↗

BookMyShow Wins Major Tax Relief: CESTAT Rules It Only Facilitates Ticketing, Not Trading

Court News

BookMyShow Wins Major Tax Relief: CESTAT Rules It Only Facilitates Ticketing, Not Trading

5 Dec 2025Read article ↗