THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Interest Income TaxClear topic ×

2 articles

Interest Income Taxation: Hidden Liability in Your Bank Returns

Story

Interest Income Taxation: Hidden Liability in Your Bank Returns

17 Apr 2026Read article ↗

Supreme Court Clarifies Section 36(1)(viii): ‘Derived From’ Means First-Degree Nexus, Rejects NCDC’s Deduction Claim

Court News

Supreme Court Clarifies Section 36(1)(viii): ‘Derived From’ Means First-Degree Nexus, Rejects NCDC’s Deduction Claim

14 Dec 2025Read article ↗