Court News
Bombay HC Bars Insurers from Rejecting Claims on Time-Bar Grounds
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13 articles
Court News
Dollar Insurance Gains Traction at GIFT City
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Court News
Pension & Insurance in Gift City’s IFSCs: A New Era of Regulation
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Court News
Supreme Court Orders SIT Probe into Fake Fire Insurance Claim
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Court News
Supreme Court Rules: Compassionate Assistance Must Be Deducted from Motor Accident Compensation to Prevent Double Recovery
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Court News
Supreme Court: Insurer Must ‘Pay and Recover’ Compensation for Gratuitous Passengers in Goods Vehicles
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Court News
IRDAI Tightens Rules on Health Insurance Claim Rejections Over Pre-Existing Diseases
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Court News
New Truck Falls 40 Feet After Delivery: HDFC ERGO Ordered to Pay ₹23.75 Lakh Compensation to Consumer
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Court News
Registered Owner Liable for Accident Compensation Even After Vehicle Sale, Rules Allahabad High Court
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Court News
Punjab & Haryana High Court Awards Record ₹9.16 Crore Compensation to Disabled Lawyer, Says Justice Beyond Numbers
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Court News
Punjab & Haryana High Court Recognises Homemaker’s Work, Enhances Compensation to ₹1.18 Crore
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Court News
IRDAI Cracks Down on Mis-Selling: Insurance Bill 2025 Brings Stronger Safeguards
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