Court News
Bombay HC Bars Insurers from Rejecting Claims on Time-Bar Grounds
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6 articles
Court News
Bombay HC Bars Insurers from Rejecting Claims on Time-Bar Grounds
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Court News
NCDRC Ruling: Hidden Medical History Costs Mumbai Widow ₹78 Lakh in Insurance Claim
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Court News
Bombay High Court: Insurers Cannot Deny Claims Due to Their Own Negligence in Handling Premium Cheques
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Court News
Court Rules: Insurers Cannot Decide Treatment, Star Health Ordered to Pay ₹50,000 Compensation
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Court News
Kerala High Court Clarifies Accident Compensation: Death Not Linked to Crash Without Clear Medical Evidence
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