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Insurance Claim RejectionClear topic ×

3 articles

Tractor Stolen, FIR Filed the Same Day, Claim Rejected for Being Late: Gurshinder Singh v. Shriram General Insurance Explained

Court News

Tractor Stolen, FIR Filed the Same Day, Claim Rejected for Being Late: Gurshinder Singh v. Shriram General Insurance Explained

28 Oct 2026Read article ↗

IRDAI Tightens Rules on Health Insurance Claim Rejections Over Pre-Existing Diseases

Court News

IRDAI Tightens Rules on Health Insurance Claim Rejections Over Pre-Existing Diseases

20 Feb 2026Read article ↗

NCDRC Ruling: Hidden Medical History Costs Mumbai Widow ₹78 Lakh in Insurance Claim

Court News

NCDRC Ruling: Hidden Medical History Costs Mumbai Widow ₹78 Lakh in Insurance Claim

2 Feb 2026Read article ↗