THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Insurance Bill 2025Clear topic ×

2 articles

Insurance Mis selling in India: Study Finds 63% Customers Distrust Agents, IRDAI Tightens Rules

Court News

Insurance Mis selling in India: Study Finds 63% Customers Distrust Agents, IRDAI Tightens Rules

3 Mar 2026Read article ↗

IRDAI Cracks Down on Mis-Selling: Insurance Bill 2025 Brings Stronger Safeguards

Court News

IRDAI Cracks Down on Mis-Selling: Insurance Bill 2025 Brings Stronger Safeguards

30 Dec 2025Read article ↗