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2 articles

Bengaluru Data Heist: Tech Executive Booked for ₹87 Crore Theft, Sparks Debate on India’s Cyber Laws

Court News

Bengaluru Data Heist: Tech Executive Booked for ₹87 Crore Theft, Sparks Debate on India’s Cyber Laws

29 Jan 2026Read article ↗

Coinbase Hack Fallout: India Arrests Former Agent, Legal Framework Tightens Around Crypto Crimes

Court News

Coinbase Hack Fallout: India Arrests Former Agent, Legal Framework Tightens Around Crypto Crimes

29 Dec 2025Read article ↗