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Injunction LawClear topic ×

3 articles

Supreme Court Clarifies: Plaintiff Must Prove Possession at Time of Filing for Perpetual Injunction

Court News

Supreme Court Clarifies: Plaintiff Must Prove Possession at Time of Filing for Perpetual Injunction

11 Feb 2026Read article ↗

Madhya Pradesh High Court: Long Possession of Public Land Without Title Gives No Legal Rights

Court News

Madhya Pradesh High Court: Long Possession of Public Land Without Title Gives No Legal Rights

13 Jan 2026Read article ↗

Supreme Court Clarifies Injunction Principles in Karnataka Case: Sadiq B. Hanchinmani v. State of Karnataka

Court News

Supreme Court Clarifies Injunction Principles in Karnataka Case: Sadiq B. Hanchinmani v. State of Karnataka

8 Nov 2025Read article ↗