Court News
Calcutta High Court Orders Takedown of Sabeer Bhatia’s Video on Adani, but Says Fair Criticism Is Not Barred
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5 articles
Court News
‘Brahmins’ Sambar Powder Trademark Row: Kerala High Court Upholds Injunction for Wipro Against Greenmount Spices
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Court News
Holding Only an Agreement to Sell? MP High Court Says You Cannot Stop the Owner From Selling Without Suing for Specific Performance
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Court News
Unchallenged Wakf Notification Settles Title: Supreme Court Restores Injunction Protecting Mosque, Dargah and Graveyard Land Near Hyderabad
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Court News
An Injunction Decides Nothing: Supreme Court Restores Status Quo in Family Estate Dispute and Warns Against Mini-Trials
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