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2 articles

Supreme Court Narrows Scope of Section 33 Arbitration Act: Only Clerical Corrections Allowed

Court News

Supreme Court Narrows Scope of Section 33 Arbitration Act: Only Clerical Corrections Allowed

31 May 2026Read article ↗

Supreme Court Restores ₹2 Crore Arbitral Award: Section 21 Arbitration Act Not a Jurisdiction Barrier

Court News

Supreme Court Restores ₹2 Crore Arbitral Award: Section 21 Arbitration Act Not a Jurisdiction Barrier

13 Jan 2026Read article ↗