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2 articles

Supreme Court Quashes Gujarat HC Order on Adani Ports Land, Remands Case for Fresh Hearing

Court News

Supreme Court Quashes Gujarat HC Order on Adani Ports Land, Remands Case for Fresh Hearing

11 Feb 2026Read article ↗

Supreme Court Says Development and Environment Must Go Hand in Hand

Court News

Supreme Court Says Development and Environment Must Go Hand in Hand

29 Jan 2026Read article ↗