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2 articles

ICICI Bank Faces ₹237.9 Crore GST Demand, ₹21.6 Crore Penalty: Supreme Tax Battle Ahead

Court News

ICICI Bank Faces ₹237.9 Crore GST Demand, ₹21.6 Crore Penalty: Supreme Tax Battle Ahead

22 Dec 2025Read article ↗

Madras High Court Upholds SARFAESI Auctions: Property Valuation Must Be Done by Registered Valuers

Court News

Madras High Court Upholds SARFAESI Auctions: Property Valuation Must Be Done by Registered Valuers

11 Nov 2025Read article ↗