THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Indian Property LawClear topic ×

3 articles

Power of Attorney: NRIs’ Legal Lifeline for Managing Indian Assets

Court News

Power of Attorney: NRIs’ Legal Lifeline for Managing Indian Assets

14 May 2026Read article ↗

Gujarat High Court: Temple Priest Is Only Servant of Deity, Cannot Claim Land Ownership

Court News

Gujarat High Court: Temple Priest Is Only Servant of Deity, Cannot Claim Land Ownership

25 Jan 2026Read article ↗

Supreme Court Rules: Tenants Cannot Claim Ownership of Rented Property, Big Relief for Landlords

Court News

Supreme Court Rules: Tenants Cannot Claim Ownership of Rented Property, Big Relief for Landlords

21 Dec 2025Read article ↗