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2 articles

Bombay High Court's Landmark Ruling in Indian Express Trademark Dispute

Court News

Bombay High Court's Landmark Ruling in Indian Express Trademark Dispute

18 Jun 2026Read article ↗

Bombay High Court Bars ‘The New Indian Express’ from Using Trademark Outside South India

Court News

Bombay High Court Bars ‘The New Indian Express’ from Using Trademark Outside South India

15 Nov 2025Read article ↗