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3 articles

Supreme Court Upholds Service Regulations for Armed Forces Exits

Court News

Supreme Court Upholds Service Regulations for Armed Forces Exits

1 Aug 2026Read article ↗

AFT Upholds IAF Promotion Policy: Lack of Vacancies Not Grounds to Strike Down Rules

Court News

AFT Upholds IAF Promotion Policy: Lack of Vacancies Not Grounds to Strike Down Rules

13 Feb 2026Read article ↗

Delhi High Court: Hypertension Cannot Be Dismissed as Lifestyle Disorder to Deny Disability Pension

Court News

Delhi High Court: Hypertension Cannot Be Dismissed as Lifestyle Disorder to Deny Disability Pension

24 Jan 2026Read article ↗