Court News
Delhi High Court Clears Eviction Path for Race Club: Lease Expiry and Public Premises Act Take Centre Stage
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21 articles
Court News
Supreme Court Rejects TN Cadre IPS Officer’s Claim for Rajasthan Cadre Vacancy of 2004
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Court News
Supreme Court Upholds BCI’s ₹1.25 Lakh Nomination Fee, Bars High Courts from Interfering in State Bar Council Elections
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Court News
Supreme Court: No Woman Can Be Forced to Continue Pregnancy, Allows Termination of Minor’s 30-Week Pregnancy
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Court News
Kerala High Court: Can All Drug Offenders Be Labelled ‘Goondas’? Five-Judge Bench to Decide
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Court News
Supreme Court Rules: Married Woman Cannot Claim Rape on False Promise of Marriage
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Court News
J&K High Court: No Property Transfer Without Registration
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Court News
Delhi High Court: Ex-Directors Cannot Claim Surplus Funds Before Liabilities Are Cleared
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Court News
Court Rules: Insurers Cannot Decide Treatment, Star Health Ordered to Pay ₹50,000 Compensation
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Court News
ITAT Slams Sexist Assumptions in Tax Order, Upholds Women’s Expertise in Business Commission Case
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Court News
Delhi High Court Rejects Novo Nordisk Plea, Dr. Reddy’s Can Continue Manufacturing Semaglutide
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Court News
Supreme Court of India Warns: Police and Courts Must Avoid Criminal Charges in Civil Disputes
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